Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 13 February, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) COMP/00004/2010, COMP/00009/2011 Dated : 13-02-2023 Parties through their counsel.
As prayed by Shri Anand Singh Behrawat, learned counsel appearing for Union Bank of India, two weeks further time is granted time to file reply.
Let the matter be listed on 28.3.2023.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 2/13/2023 6:07:55 PM