Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 110 in The Assam Rifles Act, 2006 110. Judicial notice.— An Assam Rifles Court may take judicial notice of any matter within the general knowledge of the members as officers of the Force.
