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State of Rajasthan - Section

Section 247 in Rajasthan Panchayati Raj Rules, 1996

247. Accounts and Returns of Zila Parishads.

(1)Every Zila Parishad shall also prepare a quarterly statement of income and expenditure as stated in Rule 245 and sent it to the State Government.
(2)Similarly every Zila Parishad shall prepare Annual Accounts of income and expenditure as stated in Rule 246 and sent it to the State Government by 15th of May.