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Calcutta High Court

Ircon International Ltd vs M/S. Meumal Athwani on 12 December, 2019

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-3
                                   ORDER SHEET

                                   AP 141 of 2006

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                           IRCON INTERNATIONAL LTD.
                                    Versus
                             M/S. MEUMAL ATHWANI


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 12th December, 2019.


                                                                              Appearance:
                                                                Mr. L. K. Chatterjee, Adv.
                                                                       Mr. K. Ghose, Adv.
                                                                       Mr. R. Ghosh, Adv.
                                                                       ... for the petitioner

                                                                 Mr. P. S. Bose, Sr. Adv.
                                                                Mr. M. S. Saha Roy, Adv.
                                                                  Mr. D. Sutradhar, Adv.
                                                                    ... for the respondent

The Court : Heard learned counsel for the petitioner. List this matter on 16th December, 2019.

(MOUSHUMI BHATTACHARYA, J.) RS