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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(2)(k) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(k)the qualifications of the members of the Appellate Board other than the Chairman, the fees and allowances payable to the Chairman and other members of the Appellate Board, the procedure of the Appellate Board;