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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Rajasthan - Subsection

Section 127(1) in Rajasthan Civil Services (Pension) Rules, 1996

(1)In respect of matters of procedure, all awards under these rules are subject to any procedure rules relating to ordinary pensions for the time being in force, to the extent that such procedure rules are applicable and are not inconsistent with these rules.