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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(l) in The Companies (Accounting Standards) Rules, 2006

(l)the principal actuarial assumptions used as at the balance sheet date, including, where applicable:
(i)the discount rates;
(ii)the expected rates of return on any plan assets for the periods presented in the financial statements;
(iii)the expected rates of return for the periods presented in the financial statements on any reimbursement right recognised as an asset in accordance with paragraph 103;
(iv)medical cost trend rates; and
(v)any other material actuarial assumptions used.