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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Port Rules Of The Port Of Madras, 1962

(b)Pitch or dammer shall not be heated on board vessels within the port, but in a boat alongside or astern, nor shall spirits be drawn off on board such vessels by candle or other unprotected artificial lights.