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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(vi) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(vi)The Selection Committee shall have power to review the provisional selection in case of any errors, misrepresentation, fraud, or glaring injustice. In all matters relating to selection and admissions the decision of the Selection Committee shall be final and binding on the candidates and selections cannot be questioned after admissions are closed.