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[Cites 0, Cited by 0] [Section 302(2)] [Section 302] [Entire Act]

State of Goa - Subsection

Section 302(2)(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)possess not less than one year experience of working in the relevant field out of which at least five years shall be in the field of occupational safety, health and environment.