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[Cites 0, Cited by 0] [Section 46E(1)] [Section 46E] [Entire Act]

State of Odisha - Subsection

Section 46E(1)(i) in The Orissa Grama Panchayats Election Rules, 1965

(i)record the electoral roll number of the elector as entered in the working copy of the electoral roll in a register of voters in Form No. 7-A;