Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Assam - Subsection Section 33(3) in Assam Opium Rules (3)In cases in which a person is authorised by an order under sub-rule (2) of this rule, to act as an agent for other pass holders he may purchase opium on behalf of such other pass holders at the shop for which such passes are valid.
