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[Cites 0, Cited by 0] [Section 88(3)] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(3)(e) in Kerala Factories Rules, 1957

(e)circular troughs of the fountain types, provided that the Inspector may having regard to the needs and habits of the workers, fix the proportion in which the aforementioned types of facilities shall be installed.