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State of Uttar Pradesh - Section

Section 86 in Regulations Under the U.P. Intermediate Education Act, 1921

86. [ [Subs, by Notification No. 7/562-V-8 dated 10-3-75 published in U.P. Gazette dated 15-3-1975.] vihy Kkfidk memorandum of appeal esa la{ksi esa vihy ds vk/kkj vkSj okafNr vuqrks"k dk mYys[k fd;k tk;sxkA ftls vkns'k ds fo:) vihy dh xbZ gS mldh rFkk ys[k&i=ksa dh izfr;ka ;fn dksbZ gks] ds lkFk vihydrkZ }kjk vihy Kkfidk nks izfr;ksa esa lEcfU/kr lEHkkxh; f'k{kk mi&funs'kd@f'k{kk mi&funs'kd efgyk] ftls vkxs ds fofu;eksa esa vihy vf/kdkjh dgk tk;sxk] dks izLrqr dh tk;sxhA]