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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Goa - Subsection

Section 247(2) in Goa Prisons Rules, 2006

(2)Except with the permission of the Superintendent, no interviews shall be granted on Sundays and prison holidays. Such interviews shall be entered in the Interview Register, after recording the reasons in brief of the exceptional circumstances in which the interview was given in column No. 10 of the register.