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State of Rajasthan - Section

Section 10 in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

10. Maximum area for allotment.

- The maximum area to be allotted to applicants under these rules shall be as follows-
(a)in case of landless poor-One hectare;
(b)In case of other applicants-Five hectare.