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State of Rajasthan - Section

Section 2 in The Kota Open University Act, 1987

2. Definitions.

- In this Act, unless the context otherwise requires,-
(a)"Academic Council" means the Academic Council of the University constituted under section 12;
(b)"Board of Management" means the Board of Management of the University constituted under section 11;
(c)"Distance Education system" means the system of imparting education through correspondence courses, seminars, contact programmes, broadcasting, telecasting or any other means of communication;
(d)"Employee" means any person appointed in or by the University, other than teachers and other members of the academic staff of the university;
(e)"Ordinance" or an "Ordinance of the University" shall mean an Ordinance made under section 17;
(f)"Planning Board" means the planning board constituted under section 14;
(g)"Regional Centre" means a centre established or maintained by the University for co-ordinating or supervising the work of study centres in any region and for performing other functions assigned by the Board of Management;
(h)"Regulations" means the regulations made by any Authority of the University under this Act;
(i)"State" means the State of Rajasthan and "State Government" means the Government of Rajasthan;
(j)"Statutes" mean the Statutes of the University contained in the Schedule as amended from time to time;
(k)"Student" includes a person enrolled for pursuing a course of study in the University;
(l)"Study Centre" means a centre established, or recognised by the University for advising or rendering any assistance to students;
(m)"Teacher" means a Professor, Associate Professor, Reader, Lecturer or Assistant Professor and includes any other person required to impart education or to give guidance or to render any assistance to students for pursuing a course of study of the University;
(n)"University" means the Kota Open University established by and under this Act; and
(o)"Vice-Chancellor" and "Pro-Vice-Chancellor" means respectively, the Vice-Chancellor and the Pro-Vice-ChanccIIor of the University.
Chapter-II Establishment of the University and its objects and functions.