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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xii)Compound offences committed under this Act (except section 27) or rules and bye-laws made thereunder.