Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(u) in Punjab Regional and Town Planning and Development Act, 1995 (u)["Master Plan" means Master plan prepared under this Act and includes a New Town Development Plan]; [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.]
