Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] British India - Subsection Section 3(3) in British Nationality Act, 1964 (3)This Act shall come into force at the expiration of a period of two months beginning with(the date on which it is passed.[The Act came into force on 25-5-1964.]
