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State of Rajasthan - Section

Section 3 in Rajasthan Finance Act, 2005

3. Amendment of Section 3, Rajasthan Act No. 22 of 1995.

- In sub-section (1) of Section 3 of the Rajasthan Sales Tax Act, 1994 (Act No. 22 of 1995), hereinafter in this Chapter referred to as the principal Act, the existing expression "or a manufacturer" shall be deleted.