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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1)(a) in Andhra Pradesh Grameena Vikas Bank (Employees') Pension Regulations, 2018

(a)in case of a childless widow, for life or till her independent income from all sources become equal to two thousand five hundred and fifty rupees or more;