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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Public Records Rules, 1997

(2)Records Officer shall intimate to the Director General or Head of the Archives, as the case may be, each year before 31st day of January, in Form 1, the particulars of all public records of permanent nature which are due for appraisal during the year.