Section 2 in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)'Act' means the Punjab Agricultural Produce Markets Act, 1961;(b)'Candidate' means a person who has been nominated as a candidate at any election of a member, Vice-Chairman or Chairman of the Committee;(c)'elector' means a person who is a voter for the election of the member;(d)'section' means a section of the Act;(e)'Schedule' means a Schedule appended to these rules;(f)'Treasury' means a Government Treasury or Sub-Treasury or a bank to which the Government treasury business has been made over.
