Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(b) in Rules Of Procedure Of The National Commission For Scheduled Castes 1931 (b)to inquire into specific complaints with respect to the deprivation of rights and safeguards of the Scheduled Castes;
