Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(viii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(viii)Col. (xiv). - District-wise farm (harvest) prices should be given in the final forecast only.