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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(iii) in The Authority of Orissa State Government under Dangerous Drugs Act, 1930

(iii)under Sub-section (2) of Section 34 of the said Act all the Superintendents of Excise to exercise powers under the said sub-section within the limits of their respective jurisdiction;