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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(1)The executive authority, after receiving the returns filed under sub-rules (1) and (4) and rule 5, shall issue a pass book or card valid for five years as in Form 3 within thirty days from the date of receipt of such return.