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State of Haryana - Section

Section 29 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

29. Pension, Provident fund and insurance fund.

(1)The University shall institute, for the benefit of its officers, teachers and other employees, pension, provident fund and insurance fund on the pattern of the Government employees.
(2)Where any provident fund and insurance fund have been so instituted, the provisions of the Provident Fund Act, 1925 (Act 19 of 1925), shall be applicable.