Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 6 in The Haryana Prohibition of Cow Slaughter Rules, 1972 6. Disposal of carcass. [Section 10(h)] - The carcass of such a cow will either be burried deep on the owner's own land or at a place reserved for this purpose by a local authority.
