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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(x) in The Goa, Daman and Diu Irrigation Act, 1973

(x)being responsible for the maintenance of any water-course, or using the water-course, neglects to take proper precautions necessary for the prevention of waste of the water thereof, or interferes with the authorised distribution of the water therefrom or uses such water in an unauthorised manner;