Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 111 in The Trade Marks Rules, 2017 111. Communication of decision. - The decision of the Registrar in the exercise of any discretionary power given to him by the Act or the rules shall be communicated to the person affected.
