Madras High Court
A. Umayavel vs The Government Of Tamilnadu on 31 August, 2021
Author: C.Saravanan
Bench: C.Saravanan
W.P.No.18049 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 31.08.2021
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P.No.18049 of 2021
(Through Video Conferencing)
A. Umayavel ... Petitioner
Vs
1.The Government of Tamilnadu,
Rep by its Secretary to Government,
Forest and Environment Department,
Fort St.George, Chennai 9.
2.The Principal Chief Conservator of Forests,
Panagal Building, Saidapet,
Chennai 15. ... Respondents
Prayer: Petition filed under Article 226 of the Constitution of India to
issue a Writ of Mandamus, directing the respondents herein to appoint
the petitioner in the Cadre of forest watcher by relaxing the Rule 5 of the
special rules of Tamil Nadu forest subordinate service rules with respect
to height, on par with his Juniors by considering his representations
dated 16.04.2021 in the light of the order passed in W.P.No.9708 of 2014
dated 12.09.2014, the W.P.No.25274/2024 dated 17.09.20214,
W.A.No.1703 of 2014 dated 20.01.2015, SLP (civil).No.12056 of 2015
https://www.mhc.tn.gov.in/judis/
1/4
W.P.No.18049 of 2021
dated 05.07.2016 and Ref.No.LL2/31604/2014 dated 10.02.2020 and
also G.O.(Ms)No.49, Environment and forests (FR2-ii) Department dated
01.09.2020 with all consequential benefits.
For Petitioner : Mr.C.Chandrasekar
For Respondents : Mr.V.P.R.Elamparithi
Government Advocate
ORDER
Mr.V.P.R.Elamparithi, learned Government Advocate takes notice on behalf of the respondents and submits that appropriate orders will be passed on the petitioner's representation dated 16.04.2021.
2. Recording the same, this writ petition is disposed by directing the respondents to pass appropriate order on the petitioner's representation dated 16.04.2021, in the light of the orders passed by this Court in the cases cited in the prayer. Such order shall be passed within a period of eight weeks from the date of receipt of a copy of this order.
No costs.
31.08.2021 (½) Index: Yes/ No Internet : Yes/No Speaking/Non-speaking Order jas https://www.mhc.tn.gov.in/judis/ 2/4 W.P.No.18049 of 2021 To
1.The Government of Tamilnadu, Rep by its Secretary to Government, Forest and Environment Department, Fort St.George, Chennai 9.
2.The Principal Chief Conservator of Forests, Panagal Building Saidapet, Chennai 15.
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