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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1)(b) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(b)any Bio-fertilizer which is an imitation or substitute for another Bio-fertilizer under the name of which it is sold;