Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Andhra Pradesh - Subsection

Section 77(8) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(8)Where the process for substituted service is issued, process servers shall carefully read the instructions given at the top of the process and effect service accordingly.