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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(7) in Bihar Anti Terrorist Squad Rules, 2014

(7)In view of the National Security, it is absolutely essential that no in formation is shared with the Media regarding anti-terrorist operations. Only the factual details of apprehended persons and recoveries may be revealed by the authorized spokesperson on completion of the operations. In this context, the State Government advisory on media policy and the Police Order, referred to appendix VI, shall apply.