Section 58 in Sri Konda Laxman Telangana State Horticultural University Act, 2007
58. Annual Report.
- The Annual report of the University shall be prepared by the Registrar (or any other officer, if assigned) under the direction of the Vice-Chancellor normally within six months from the close of the Financial Year and circulated to the members of the Board one month before meeting at which it is to be considered. The Board shall after consideration of the annual report forward a copy thereof to the Government.
