Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 365] [Entire Act] Bengal Presidency - Subsection Section 365(e) in Police Regulations, Bengal , 1943 (e)Telegrams shall be worded as briefly as possible, and, except in cases where an absconder is to be arrested, shall usually not contain details of names of parties, etc.
