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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(i) in Marble Policy, 2002

(i)Fifteen percent of the plots delineated in the Government land shall be kept reserved for applicants who have installed marble processing plant or tilling plant or have taken effective steps to install such plant(s), as mentioned in the second proviso to sub-clause (4) of clause 2 of the Notification.