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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(3) in Arunachal Pradesh Water Supply Act, 2015

(3)Intimation to applicant for making Payment for Water Connection The applicant shall, thereafter, be informed through an intimation letter in duplicate in Form W/S -III indicating amount of connection fee and other charges as may be applicable. The applicant shall, thereafter, return the original Form duly signed, along with the Bank Receipt for the amount paid as cost of the Form.