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State of Andhra Pradesh - Section

Section 43 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

43. Entries in the daily accounts register.

(1)The licensee shall enter in the register in Form -6B, the full particulars of transport permit of passes and documents or trip sheets, pertaining to the stocks received by him.
(2)The moment a bottle is opened, the licensee shall make an entry in the Daily sales register and record the loose balance in each bottle at the end of the day.