Bombay High Court
The Pr. Commissioner Of Income Tax -3, ... vs Symantec Software India Pvt. Ltd. ... on 3 April, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-29
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1243 OF 2018
The Pr. Commissioner Of Income Tax -3, Pune....APPELLANTS
V/S
Symantec Software India Pvt. Ltd. (earlier ....RESPONDENT
Known As Veritas Software India Pvt Lt.d ) Mr Akhileshwar Sharma for Appellant. Mr Bhavesh Bhatia i/b Mint and Confreres for the Respondent.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 3rd April, 2024 P.C. :
S. O. to 17/04/2024 .
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