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State of Rajasthan - Section

Section 805 in Rules of the High Court of Judicature for Rajasthan, 1952

805. Notices to Chief Secretary, Rajasthan Government.

- Notice of the day fixed for the hearing and determination of the petition shall be given by the Registrar to the Chief Secretary to the Government of Rajasthan. Copies of the petition and exhibits or their transliterations or translations, if any, shall accompany such notice.