Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 8 September, 2025
1 COMP-3-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD ) Dated : 08-09-2025 Parties through counsel.
As prayed, list alongwith Comp.No.9/2011.
(PAVAN KUMAR DWIVEDI) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 9/8/2025 4:51:32 PM