Section 2(3)(f) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(f)“Indian customs waters” has the same meaning as in clause (28) of section 2 of the Customs Act, 1962 (52 of 1962);

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