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[Cites 0, Cited by 0] [Section 998] [Entire Act]

Bengal Presidency - Subsection

Section 998(d) in Police Regulations, Bengal , 1943

(d)Ammunition for service and for practice shall be kept separate. Service ammunition shall not be expended for practice. The "service" of one year shall be used for practice in the next year so as to ensure old stock being used.