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Income Tax Appellate Tribunal - Kolkata

Shankar Agarwal, Purulia vs Acit, Circel - 3, Asansol, Asansol on 23 March, 2018

     IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH : KOLKATA

           [Before Hon'ble Shri A.T.Varkey, JM & Shri M.Balaganesh, AM]
                               S.A.No.35/Kol/2018
                           (A/o I.T.A No. 444 /Kol/2018)
                            Assessment Year : 2011-12

Shankar Agarwal                           -vs-         ACIT, Circle-3, Asansol
[PAN : ACTPA 6375 K]
  (Appellant)                                                  (Respondent)



                    For the Appellant : Shri Siddarth Agarwal, Advocate


                   For the Respondent :      Shri Saurabh Kumar, Addl. CIT Sr. DR


Date of Hearing : 23.03.2018

Date of Pronouncement :     23.03.2018

                                         ORDER

Per M.Balaganesh, AM

By virtue of this stay application the assessee seeks to keep the demand of Rs. 12,24,350/- in abeyance raised by the ld. AO for the assessment year 2011-12. During the course of hearing the ld. AR prayed before us that he would be happy if an out of turn hearing is granted to him in this case, in which event, the stay petition may be treated as dismissed. The ld. DR did not object to the same.

2. We have heard the rival submissions. In the facts and circumstances of the case, we deem it fit and appropriate to grant an out of turn hearing on 18.04.2018 for which both 2 S.A.No.35/Kol/2018 A/o ITA No.444/Kol/2018 Shankar Agarwal.

A.Y.2011-12 the parties are informed in the open Court and no fresh notices would follow for the same.

3. In the result, the stay petition of the assessee is dismissed and early hearing was granted on 18.04.2018.

Order pronounced in the open Court on 23.03.2018.

           Sd/-                                                Sd/-
      [A.T. Varkey]                                        [M.Balaganesh]
    Judicial Member                                       Accountant Member

Dated    : 23.03.2018.

SB, Sr. PS

Copy of the order forwarded to:

1. Shankar Agarwal, C/o, Subash Agarwal & Associates Siddha Gibson, 1, Gibson Lane, Suite-213, 2nd Floor, Kolkata-700069.

2. ACIT, Circle-3, Asansol, Parmar Building, G.T. Road (West), Asansol-713304.

3. CIT(A)- , Kolkata 4. CIT, Kolkata

5. CIT(DR), Kolkata Benches, Kolkata True copy By Order Senior Private Secretary Head of Office/D.D.O., ITAT Kolkata Benches, Kolkata.

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S.A.No.35/Kol/2018 A/o ITA No.444/Kol/2018 Shankar Agarwal.

A.Y.2011-12 3