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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(iv) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(iv)the pregnant woman or her spouse has a family history of mental retardation or physical deformities such as, spasticity or any other genetic disease;