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Bombay High Court

Sk. Nasruddin S/O Gulzar And 6 Ors vs M/S Logistic Projects India Ltd. And Anr on 16 August, 2017

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 153 OF 2010

 Sk. Nasruddin S/o Gulzar And 6 Ors                     ....Petitioner
             V/S
 M/s Logistic Projects India Ltd. And Anr            ....Respondent

Asghar Hussain For Petitioner Ar Godbole/r-2 Anita Mategaonker For/r-2 For Respondent CORAM : KUM. INDIRA JAIN, J DATE : 16th August, 2017 P.C. :

Heard. Mr. ASghar Hussain adv. for appellant. Anita Singh (Mategaonkar) for R 2. s.o. to 21/8/17 as part heard.
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