Bombay High Court
Sk. Nasruddin S/O Gulzar And 6 Ors vs M/S Logistic Projects India Ltd. And Anr on 16 August, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 153 OF 2010
Sk. Nasruddin S/o Gulzar And 6 Ors ....Petitioner
V/S
M/s Logistic Projects India Ltd. And Anr ....Respondent
Asghar Hussain For Petitioner Ar Godbole/r-2 Anita Mategaonker For/r-2 For Respondent CORAM : KUM. INDIRA JAIN, J DATE : 16th August, 2017 P.C. :
Heard. Mr. ASghar Hussain adv. for appellant. Anita Singh (Mategaonkar) for R 2. s.o. to 21/8/17 as part heard.
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