Section 53(3) in Maharashtra Public Universities Act, 2016
(3)The Board for Innovation, Incubation and Enterprise shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)the Deans of faculties and Associate Deans, if any ;(d)five prominent industrialists, nominated by Commission from manufacturing, information and communication technology, bio-sciences and technology, agro - industries and service industries;(e)one senior manager from the lead bank of the District in which head quarter of the University is located to be nominated by Vice-Chancellor;(f)two teachers from university departments or university institutions, who are active in innovation, research and development nominated by the Vice-Chancellor;(g)two teachers, nominated by the Vice-Chancellor, from colleges who are active in innovation, research and development;(h)the representative of Department of Information and Technology, not below the rank of the Deputy Secretary;(i)the Director, Innovation, Incubation and Linkages - Member-Secretary.
